Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in The Punjab Shops and Commercial Establishments Rules, 1958 14. [ - ] [Omitted vide Punjab Government Notification No. G.S.R. 257/P.A 15/58/S. 34/Amd. (2)/64, dated the 16th November, 1964.]
