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State of Haryana - Section

Section 3 in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

3. Number and character of posts.

- A Service shall comprise the posts shown in Appendix A to these rules:Provided that nothing in these rules shall affect the right of the Government to make additions to, or deduction in, the number of such posts or to create new posts with different designations and scales of pay, either permanently or temporarily.