Himachal Pradesh High Court
Rani Devi vs . Surinder Lal Sood Through Lr'S on 9 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Rani Devi vs. Surinder Lal Sood through LR's .
CMP(M) No. 1145 of 2021 in RSA No. 2 of 2018 09.03.2022 Present : Mr. N.K.. Sood, Senior Advocate, with Mr. Aman Sood, Advocate, for the appellant.
Mr. R.K. Bawa, Senior Advocate with Mr. Ajay K. Sharma, Advocate, for respondents No. 1(a), 1(b), 1(d) and 1(e).
Mr. Ashok Sood, Advocate, for respondent No.2.
Learned counsel for the respondents prays for and is granted four weeks' further time to file reply. List thereafter.
(Chander Bhusan Barowalia) Judge 9th March, 2022 (himani) ::: Downloaded on - 09/03/2022 20:13:20 :::CIS