Section 10(1)(c) in The Eastern Distilleries (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1983

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(c) in The Eastern Distilleries (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1983

(c)where no direction referred to in clause (a) or declaration under clause (b) has been given or made, vest in one or more Custodians appointed by the State Government under sub-section (2),

Legal Document View

Unlock Advanced Research with PRISMAI

State of West Bengal - Subsection

Section 10(1)(c) in The Eastern Distilleries (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1983