Madhya Pradesh High Court
I.C.I.C.I. Lombard Motor Insurance vs Smt. Mamta Uaikey on 10 February, 2018
THE HIGH COURT OF MADHYA PRADESH NATIONAL LOK ADALAT MA-2513-2011 ( I.C.I.C.I. LOMBARD MOTOR INSURANCE Vs SMT. MAMTA UAIKEY) 2 Jabalpur, Dated : 10-02-2018 List the matter before regular Bench.
(VIJAY KUMAR SHUKLA) (ASHISH SHROTI) sh MEMBER e MEMBER ad Pr a sp/-
hy Digitally signed by SUNIL KUMAR PATEL ad Date: 2018.02.21 16:52:59 +05'30' M of rt ou C h ig H