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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(4)(iv) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(iv)The boundaries of the toddy shop premises shall be indicated in the licence. The tope/ area along with the number of trees allotted to shop shall be indicated in the licence.