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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(e) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(e)effective suitable provision shall be made in every part of a creche for securing and maintaining adequate ventilation by the circulation of fresh air;