Supreme Court - Daily Orders
Land And Building Department vs Vikram Seth on 12 May, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.14 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11258/2023
(Arising out of impugned final judgment and order dated 01-08-2016 in
WP(C) No. 11462/2015 passed by the High Court Of Delhi At New Delhi)
LAND AND BUILDING DEPARTMENT & ANR. Petitioner(s)
VERSUS
VIKRAM SETH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.84730/2023-CONDONATION OF DELAY IN
FILING and IA No.84731/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 12-05-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the petitioners so as to enable the petitioners to place on record the counter affidavit filed before the High Court, list on 11.08.2023.
(R. NATARAJAN) (VIRENDER SINGH)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by R
Natarajan
Date: 2023.05.13
12:52:39 IST
Reason: