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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(ii) in The United Provinces Indian Medicine Act, 1939

(ii)It extends to the whole of [Uttar Pradesh] [Substituted by the A.O. 1950.] except the Jaunsar-Bawar Pargana of the Dehra Dun District and the portion of the Mirzapur District, south of the Kaimur Range.