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State of Jammu-Kashmir - Section

Section 20 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

20. Superintendent.

- The Superintendent of the Test Centre shall make foolproof arrangements to ensure that the sanctity of the test is not compromised and shall be solely responsible for his/her centre to ensure that the-I. Entrance Test is efficiently and effectively conducted ;II. candidates have occupied the seats allotted to them as per the seating plan ;III. candidates possess their Admit Cards issued by the Board and no candidate is allowed to appear in the Test unless his/her identity is ascertained by some valid identity proof and the matter is reported to the Controller of Examinations immediately without any undue delay ;IV. Examination rooms/halls are opened only when the candidates are required to report there as per the time schedule already notified; and no candidate is allowed to enter the Hall before the specified time or ten minutes after the distribution of Question Booklets ;V. Candidates do not leave the hall before the prescribed time ;VI. if any anomaly or a wrong question is pointed out by any student in the examination hall, no correction or alteration in the question shall be announced by the Chief Superintendent, Superintendent or any staff on duty ;VII. Candidates are allowed to leave the Hall only after handing over their Answer Sheets to the invigilating staff and any lapse in this behalf on the part of the concerned Supervisory Staff shall be proceeded against and penalized under law ;VIII. candidate puts his/her signature at the prescribed place on the Answer Sheet after fully satisfying himself/herself that he/ she has darken the Roll No. and allotted Series of Question Booklet in oval on OMR Answer Sheet correctly ;IX. the Answer Sheets are arranged in order of roll numbers and packed properly in accordance with the instructions given in these regulations before handing them over to the Control Room Incharge ; andX. the punctuality in the conduct of examination is maintained.