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State of Maharashtra - Section

Section 77 in Maharashtra Factories Rules, 1963

77. Notice regarding first-aid.

- A notice containing the names of the persons working within the precincts of the factory who are trained in first-aid treatment and who are in-charge of the first-aid boxes or cupboards shall be pasted in every factory at a conspicuous place and near each such box or cupboard. The notice shall also indicate work-room where the said person shall be available. The name of the nearest hospital and its telephone number shall also be mentioned prominently in the said notice.Flutes prescribed under sub-section (4) of section 45