Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] NCT Delhi - Subsection Section 50(1)(p) in Delhi Sales Tax Act, 1975 (p)aids or abets any person in the commission of any offence specified in clauses (a) to (o),