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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(1)(b) in Haryana Urban Development Authority Act, 1977

(b)[ a whole time Vice-Chairman not below the rank of Commissioner serving or retired to be appointed by the Government;] [Substituted by Haryana Act No. 23 of 2004.]