Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(viii) in The Cotton Textiles (Control) Order, 1948

(viii)[ fabric manufactured partly from cotton and partly from jute and containing not more than 50 per cent. of cotton by weight] [Inserted by S.R.O. 3017, dated 4th December, 1956 and Substituted by S.O. 4138, dated 11th November, 1968.].
(aa)[ "yarn" means any type of yarn manufactured either wholly from cotton or partly from any other material;] [Substituted by S.R.O. 1484, dated 20th August, 1952]
(aaa)