Section 112A(1)(iii) in The Maharashtra Co-Operative Societies Act, 1960
(iii)the Divisional Officer of the [State Co-operative Agriculture and Rural Multi-purpose Development Bank] [These words were substituted for the words 'State Agriculture and Rural Development Banks' by Maharashtra 41 of 2005, (w.e.f. 25-8-2005) Section 8.] of the concerned division, ex-officio',