Himachal Pradesh High Court
Sh. Bhagat Ram Alias Bhagtu And Others vs State Of Himachal Pradesh And Another on 16 November, 2017
Bench: Sanjay Karol, Sandeep Sharma
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No. 5238 of 2011 Decided on: November 16, 2017 .
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Sh. Bhagat Ram alias Bhagtu and others ................Petitioners Versus State of Himachal Pradesh and another ....Respondents
------------------------------------------------------------------------------------- Coram Hon'ble Mr. Justice Sanjay Karol, Acting Chief Justice Hon'ble Mr. Justice Sandeep Sharma, Judge Whether approved for reporting? No.
------------------------------------------------------------------------------------- For the petitioners : Mr. Ashok Sood, Advocate. For the respondents :
r Mr. Ramakant Sharma, Senior Advocate with Ms. Devyani Sharma, Advocate, for respondent No. 1.
Mr. Shrawan Dogra, Advocate General with Mr. Anup Rattan and Mr. Romesh Verma, Additional Advocate Generals, for the respondent-State.
------------------------------------------------------------------------------------- Sanjay Karol, Acting Chief Justice (oral):
Mr. Ashok Sood, learned counsel representing the petitioners, seeks permission to withdraw the present petition reserving liberty to take recourse to such remedies, on the same and/or subsequent cause of action, as are otherwise provided under law, including filing of civil suit before an appropriate forum. Permission granted.
2. Since petitioners have been pursuing the matter before various authorities as also this Court, issue of limitation, as raised by Mr. Ramakant Sharma, learned Senior Advocate, shall not come in
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1Whether the reporters of the local papers may be allowed to see the judgment? .
::: Downloaded on - 18/11/2017 23:02:33 :::HCHP 2their way, in the event of petitioners filing a civil suit or resorting to other remedies, within a period of two months from today.
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3. Petition stands disposed of in the aforesaid terms alongwith pending applications, if any.
(Sanjay Karol) Acting Chief Justice (Sandeep Sharma) Judge November 16, 2017 (vikrant) ::: Downloaded on - 18/11/2017 23:02:33 :::HCHP