Gujarat High Court
United India Insurance Co.Ltd vs Prajapati Jashiben Wd/O Bhikhabhai on 1 July, 2019
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/FA/15383/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/FIRST APPEAL NO. 15383 of 2019
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CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
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UNITED INDIA INSURANCE CO.LTD
Versus
PRAJAPATI JASHIBEN WD/O BHIKHABHAI
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Appearance:
MR MAULIK J SHELAT(2500) for the Appellant(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 01/07/2019
ORAL ORDER
Office Objections to be removed on or before 31.07.2019, failing which the matters shall stand dismissed for nonÂprosecution.
(BHARGAV D. KARIA, J) GIRISH Page 5 of 5 Downloaded on : Mon Jul 01 21:57:32 IST 2019