Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 31 in The Orissa Court-Fees Rules, 1948 31. The adhesive labels shall be affixed to the page of the document containing the whole or substantial portion of the document and the impressed sheets attached to the document after being cancelled in accordance with Rule 34.
