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[Cites 0, Cited by 0] [Section 123(4)] [Section 123] [Entire Act]

State of Madhya Pradesh - Subsection

Section 123(4)(b) in The M.P. Factories Rules, 1962

(b)has carried out a test, examination and inspection or has acted in a manner inconsistent with the intent or the purpose of this Act or the Rules made thereunder, or has omitted to act as required under the Act or the Rules made thereunder;