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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(1)An employee shall retire at 60 years of age.Provided that the Board may retire any employee on, or at any time after the completion of 55 years of age or 30 years of total service, whichever is earlier, by giving him three months notice in writing.