Section 86 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
86. [ [Substituted by Notification No. 2221-R/I-A-1042-1955, dated 10.01.1956.]
As soon as an application for rehabilitation grant has been duly presented the Rehabilitation Grants Officer shall have it registered in the register in R.G. Form 9].
