Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act] State of West Bengal - Subsection Section 42(4)(b) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (b)furnish to the Board such information as they may from time to time require concerning the progress of his audit, and