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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(b) in Orissa Pani Panchayat Act, 2002

(b)to prepare a plan for the maintenance of irrigation system in the area of its operation at the end of crop season and carry out the maintenance works of both distributary system and minor, sub-minor and field drains in its area of operation [and head works of Minor Irrigation Systems other than Lift Irrigation Point under the supervision of the concerned Executive Engineers, out of the fund] [Substituted vide O.G.E. No. 83 dated 20.1.2009.] of the Pani Panchayat from time to time;