Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 413 in The Assam Excise Rules, 2016 413. Maintenance of suits of uniforms. - Superintendents of Excise, Deputy Superintendents of Excise, Inspector of Excise and Assistant Inspector of Excise are expected to maintain three sets of uniform except for head dress, rank badges of which one set will suffice.
