Section 2(g) in Tamil Nadu Societies Registration Act, 1975
(g)"officer" includes any trustee, director, manager, treasurer, secretary, assistant secretary or member of the committee, or any person authorized in this behalf by the by-laws of the registered society to bring or defend or cause to be brought or defended any action or other legal proceeding touching or concerning any property, right or claim of the registered society or any other person empowered under its by-laws to give directions in regard to the business of the registered society ;
