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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(16) in The Hemchandracharya North Gujarat University Act, 1986

(16)"University" means [the Hemchandracharya North Gujarat University] [Substituted for 'the North Gujarat University' by Gujarat 2 of 2003, dated 3rd March 2003 (w.e.f. 03-03-2003).] constituted under this Act;