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[Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(7)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(b)The follow up format should be completed and forwarded by the recognised placement agency to voluntary coordinating agency and the director/ commissioner social welfare once in six months;