Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 8 vs Sistema Shyam Teleservices Ltd on 12 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.11 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18936/2019
(Arising out of impugned final judgment and order dated 15-11-2018
in ITA No. 1069/2017 passed by the High Court Of Delhi At New
Delhi)
PR. COMMISSIONER OF INCOME TAX 8 Petitioner(s)
VERSUS
SISTEMA SHYAM TELESERVICES LTD. Respondent(s)
(IA No.85556/2019-CONDONATION OF DELAY IN FILING )
Date : 12-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. Amit Sharma, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Piyush Kaushik, Adv.
Mr. Rameshwar Prasad Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending applications, if any, shall also stands disposed of.
(INDU MARWAH) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.07.13 13:30:26 IST Reason: