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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 8 vs Sistema Shyam Teleservices Ltd on 12 July, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.11                                  COURT NO.8               SECTION XIV

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18936/2019

     (Arising out of impugned final judgment and order dated 15-11-2018
     in ITA No. 1069/2017 passed by the High Court Of Delhi At New
     Delhi)

     PR. COMMISSIONER OF INCOME TAX 8                                      Petitioner(s)

                                                        VERSUS

     SISTEMA SHYAM TELESERVICES LTD.                                        Respondent(s)

     (IA No.85556/2019-CONDONATION OF DELAY IN FILING )

     Date : 12-07-2019 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE UDAY UMESH LALIT
                               HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)                   Ms. Pinky Anand, ASG
                                         Mr. Amit Sharma, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)                    Mr. Piyush Kaushik, Adv.
                                          Mr. Rameshwar Prasad Goyal, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Delay condoned.

The special leave petition is dismissed.

Pending applications, if any, shall also stands disposed of.

(INDU MARWAH) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.07.13 13:30:26 IST Reason: