Kerala High Court
Nenco Hospitality Management Pvt. Ltd vs Mr. Sadik Ali on 2 February, 2017
Author: P.B.Suresh Kumar
Bench: P.B.Suresh Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 2ND DAY OF JUNE 2017/12TH JYAISHTA, 1939
Con.Case(C).No. 210 of 2017 (S)
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AGAINST THE JUDGMENT IN WP(C) 861/2017 of HIGH COURT OF KERALA
PETITIONER(S):
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NENCO HOSPITALITY MANAGEMENT PVT. LTD.,
39/6615, 1ST FLOOR, PALLATH BUSINESS CENTRE,
KURISUPALLY ROAD, M.G.ROAD,
RAVIPURAM, ERNAKULM KOCHI-682016 ,
(REPRESENTED BY ITS DIRECTOR MR. NITHIN)
BY ADVS.SRI.G.HARIHARAN
SRI.PRAVEEN.H.
RESPONDENT(S)/1ST RESPONDENT:
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MR. SADIK ALI,
AGED ABOUT 54 YEARS AND FATHER'S NAME
NOT KNOWN TO THE PETITIONER,
THE REGIONAL TRANSPORT OFFICER,
CIVIL STATION, KAKKANAD, ERNAKULAM,
KOCHI-682030.
BY SPL. GOVERNMENT PLEADER SRI. P. SANTHOSH KUMAR
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 02-06-2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
EL
Con.Case(C).No. 210 of 2017 (S)
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APPENDIX
PETITIONER(S)' ANNEXURES
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I TRUE COPY OF THE SALES CERTIFICATE ISSUED BY M/S
POPULAR MEGA MOTORS ON 229.06.2016 RELATING TO
VEHICLE MENTIONED ABOVE
II TRUE COPY OF THE TEMPORARY REGISTRATION CERTIFICATE
ISSUED ON 30.06.2016 RELATED TO THE ABOVE MENTIONED
VEHICLE ISSUED BY RTO, ERNAKULAM
III TRUE COPY OF THE CERTIFICATE ISSUED IN FORM 22 A ON
02.01.2017 BY M/S SISIRA AUTOMOBILES, KALADY
IV TRUE COPY OF THE INTERIM ORDER MADE IN WPC.861/2017
DATED 02.02.2017
RESPONDENT(S)' ANNEXURES
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NIL
TRUE COPY
P.S. TO JUDGE
EL
P.B.SURESH KUMAR, J.
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Contempt Case (C).No.210 of 2017
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Dated this the 2nd day of June, 2017.
J U D G M E N T
In the light of the order passed by this Court today in Review Petition No.165 of 2017, this contempt case is closed.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Kvs/-
// true copy // P.A. To Judge.