Section 41 in The Punjab Municipal Corporation Act, 1976
41. Resignation of Mayor and Deputy Mayors.
(1)The Mayor may, by writing under his hand addressed to the Corporation and delivered to the Commissioner, resigns his office.(2)The Senior Deputy Mayor or the Deputy Mayor may, by writing under his hand addressed to the Mayor and delivered to the Commissioner resign his office.(3)A resignation under sub-section (1) or sub-section (2) shall take effect from the date on which it is delivered.
