Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(f) in The Dentists (Ethical Conduct) (Maharashtra) Rules, 1965 (f)He should deem it a point of honour to adhere with as much uniformity as the varying circumstances will admit, to the remuneration for professional services.
