Section 17 in Rajasthan Animal Husbandry Service Rules, 1963
17. [ Form of Application [Substituted by Rajasthan vide Notification No. F. 7(2) DOP/(A-II)/73, dated 5.11.1973.]
- The application shall be made in the form prescribed by the Commission and obtainable from the Secretary to the Commission on payment of such fee as the Commission may from time to time prescribe.]
