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[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

NCT Delhi - Subsection

Section 335(1)(n) in The New Delhi Municipal Council Act, 1994

(n)any other matter for which, in the opinion of the Chairperson it is expedient to make provision with a view to the improvement of the area to which the scheme relates.