Bombay High Court
Sitaram Enterprises vs The Municipal Corporation For Greater ... on 13 January, 2022
Bench: A. A. Sayed, Abhay Ahuja
Digitally signed
ANANT by ANANT
KRISHNA KRISHNA NAIK
Date: 2022.01.14
NAIK 19:14:49 +0530
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7.WP(L).471.2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 471 OF 2022
Sitaram Enterprises ...Petitioner
Versus
The Municipal Corporation For Greater
Mumbai & Ors ...Respondents
Mr. Simil Purohit i/b. Mr. A. C. Sawant for the Petitioner. Ms. Sheetal Metkani for the Respondent-BMC CORAM : A. A. SAYED & ABHAY AHUJA, JJ DATED : 13th JANUARY, 2022 (Through VC) P.C.:
Issue notice to the Respondent Nos. 3 to 5, returnable on 10th February, 2022. Private notice is permitted in addition.
2. Let the Respondent Nos. 3 to 5 as well as Respondent-
Corporation fle AAdavit-in-reply before the next date.
(ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1