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[Cites 0, Cited by 0] [Section 24U(5)] [Section 24U] [Entire Act]

State of Odisha - Subsection

Section 24U(5)(ii) in The Orissa Agricultural Produce Markets Rules, 1958

(ii)The Director may withdraw any reference transferred under clause (i) and decide it himself it himself o' transfer the same to another person so vested with the powers.