Andhra Pradesh High Court - Amravati
K. Srinivas vs The State Of Andhra Pradesh on 22 September, 2022
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No.30598 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
3. 22.09.2022 Dr.KMR,J
I.A.No.1 of 2022
This application is filed to direct the
respondents to direct the respondents 2 and 3
not to proceed further with the selection process i.e appointment etc., in respect of the posts i.e Speech Therapist of APVVP and DME Audiometry Technician pursuant to the Notification in R.C.No. 999/E2/2022, dated 05.08.2022 issued by the 2nd respondent during pendency of the writ petition.
Heard learned counsel for the petitioner. Learned Standing Counsel for the respondents sought time for filing counter.
Having regard to the facts and circumstances of the case, there shall be interim direction as prayed for.
____________ Dr. KMR,J W.P.No.30598 of 2022 Learned Government Pleader for the respondents sought time for filing counter- affidavit.
Post on 13.10.2022.
____________ Dr. KMR,J KK 2