Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A(7)] [Section 18A] [Entire Act] State of West Bengal - Subsection Section 18A(7)(b) in The Darjeeling Gorkha Hill Council Act, 1988 (b)the member referred to in sub-section (4) has voluntarily given up his membership of the recognised political party that set him up, or