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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Tamilnadu - Subsection

Section 192(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)working platform is provided around the face or edge of a building adjoining at every uppermost permanent floor of such building under construction and at any level where construction work of such building is carried out;