Section 20(1)(k) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1)(k) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(k)instruction regarding training and treatment programme and about special precautions to be taken;

(I)leave and other privileges granted;