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State of Uttar Pradesh - Section

Section 15 in U.P. Janhit Guarantee Rules, 2011

15. Payment of compensation. -

In the case of order of payment of compensation to the applicant under sub-section (3) of Section 7, the second Appellate Authority shall make an order to make payment within thirty days. The payment shall be made by the Drawing and Disbursing Officer through cheque.