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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(b) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(b)Keep the accounts of the project separate from any other business operated by the licensee, including activities related to similar such transmission projects, if any ;