Supreme Court - Daily Orders
Shakeel Ahmed vs Syed Akhlaq Hussain on 3 March, 2023
Author: Krishna Murari
Bench: Krishna Murari
ITEM NO.45 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28357/2018
(Arising out of impugned final judgment and order dated 23-08-2018
in RFA No. 191/2013 passed by the High Court Of Delhi At New Delhi)
SHAKEEL AHMED Petitioner(s)
VERSUS
SYED AKHLAQ HUSSAIN Respondent(s)
Date : 03-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Anant Vijay Palli, Adv.
Mr. Nikhil Palli, Adv.
Mr. Deepak Goel, AOR
For Respondent(s) Mr. Sanjay Kumar Tyagi, AOR
UPON hearing the counsel the court made the following
O R D E R
Leave granted.
List this matter in the month of April, 2023.
Interim order to continue until further orders.
(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.03.04 10:33:39 IST Reason: