Delhi High Court - Orders
Osa Vendita Pvt. Ltd vs Bausch And Lomb India Pvt. Ltd on 30 January, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 336/2022 & I.A. 12732/2022, I.A. 12733/2022, I.A.
12736/2022, I.A. 20742/2022
OSA VENDITA PVT. LTD. ..... Petitioner
Through: Mr. Abhay Chitravanshi, Advocate
via video-conferencing.
versus
BAUSCH AND LOMB INDIA PVT. LTD. ..... Respondent
Through: Ms. Mukti Chaudhry & Ms. Nishi
Rathore, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 30.01.2024 Written submissions stated to have been filed by the petitioner are lying under office objections.
Let the same be brought on record before the next date of hearing; with copy to the opposing counsel.
At joint request of learned counsel for the parties, re-notify on 05th April 2024.
ANUP JAIRAM BHAMBHANI, J JANUARY 30, 2024/MR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2024 at 20:42:35