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Delhi High Court - Orders

Osa Vendita Pvt. Ltd vs Bausch And Lomb India Pvt. Ltd on 30 January, 2024

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~27
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 336/2022 & I.A. 12732/2022, I.A. 12733/2022, I.A.
                                                12736/2022, I.A. 20742/2022
                                                OSA VENDITA PVT. LTD.                            ..... Petitioner
                                                                                      Through:                Mr. Abhay Chitravanshi, Advocate
                                                                                                              via video-conferencing.
                                                                                      versus

                                                BAUSCH AND LOMB INDIA PVT. LTD.                                                ..... Respondent
                                                                                      Through:                Ms. Mukti Chaudhry & Ms. Nishi
                                                                                                              Rathore, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                                      ORDER

% 30.01.2024 Written submissions stated to have been filed by the petitioner are lying under office objections.

Let the same be brought on record before the next date of hearing; with copy to the opposing counsel.

At joint request of learned counsel for the parties, re-notify on 05th April 2024.

ANUP JAIRAM BHAMBHANI, J JANUARY 30, 2024/MR This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2024 at 20:42:35