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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(5)(i) in The Punjab Debtors' Protection Act, 1936

(i)a deposit of money or other property in a Post Office Savings Bank or any other Bank, or in a company or with a co-operative society;