Section 27(6)(a) in The Rajasthan Minimum Wages Rules, 1959

[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(6)(a) in The Rajasthan Minimum Wages Rules, 1959

(a)the owner of the house, builds a house for his own use, the value of which does not exceed Rs. 30,000/- or repairs or alters his own house, the value of which does not exceed Rs. 10,000/- at a time,

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State of Rajasthan - Subsection

Section 27(6)(a) in The Rajasthan Minimum Wages Rules, 1959