Section 5(3)(a) in Tamil Nadu Public Libraries Act, 1948

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State of Tamilnadu - Subsection

Section 5(3)(a) in Tamil Nadu Public Libraries Act, 1948

(a)ten members nominated by the Director, of whom -

(i)three shall be office bearers of libraries situated in the district and recognized in this behalf by the Government: and

(ii)five shall be headmasters or headmistresses of high schools or principals of colleges in the district;