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Allahabad High Court

Ramji Singh @ Mujeeb Bhai vs State Of U.P. Thru' Principal Secy. ... on 30 July, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 29

Case :- PUBLIC INTEREST LITIGATION (PIL) N0. - 38985 Of
2004

Petitioner :- Ramji Singh @ Mujeeb Bhai

Respondent :- State Of U.P. Thru' Principal Secy. (Home) 8: Ors.
Petitioner Counsel :- Mahendra Bahadur Singh

Respondent Counsel :- C.S.C.

Hon'ble Sunil Ambwani J.

 

Hon'ble Dilip GuDta.J. On the request of the learned Standing Counsel, list again on 17th September, 2010.

Order Date :- 30.7.2010 SK