Allahabad High Court
Ramji Singh @ Mujeeb Bhai vs State Of U.P. Thru' Principal Secy. ... on 30 July, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Case :- PUBLIC INTEREST LITIGATION (PIL) N0. - 38985 Of 2004 Petitioner :- Ramji Singh @ Mujeeb Bhai Respondent :- State Of U.P. Thru' Principal Secy. (Home) 8: Ors. Petitioner Counsel :- Mahendra Bahadur Singh Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani J.
Hon'ble Dilip GuDta.J. On the request of the learned Standing Counsel, list again on 17th September, 2010.
Order Date :- 30.7.2010 SK