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[Cites 0, Cited by 0] [Section 252] [Entire Act]

State of Assam - Subsection

Section 252(1) in Assam Excise Rules, 1945

(1)The fee for a licence to compound and blend foreign liquor shall be Rs. 250 to Rs. 500 per annum as fixed by the Excise Commissioner with reference to each case, payable in advance.