Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(4) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 (4)The term of the guardians selected as members under this Rules shall be three years from the date of selection as such.
