Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 135 in Tripura Excise Rules, 1962 135. Concealment of worts, etc. - The concealment of worts or beer, and the fraudulent increase of quantity or gravity, after an account has been taken and the duty has been charged, entail penalties imposed under Sections 52 and 63 of the Act.Mode of Working
